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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(1)(c) in Arunachal Armed Police Act, 1993

(c)communicate with the press or publish or cause to be published any book letter or other document except where such communication or publication is in the bonafide discharge of his duties or is of a purely literary, artistic and scientific character or is of a prescribed nature.