Karnataka High Court
Dr S Siddaiah vs Shri Taralabalu Jagadguru Bruhanmutt on 18 July, 2024
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NC: 2024:KHC:27735
WP No. 23406 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF JULY, 2024
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
WRIT PETITION NO. 23406 OF 2022 (GM-CPC)
BETWEEN:
DR.S.SIDDAIAH
S/O LATE SIDDALINGAIAH
AGED ABOUT 58 YEARS
R/A NO.130/2A1B
BHOGADI VILLAGE
NOW KNOWN AS VAGDEVI NAGARA
TELECOM LAYOUT
KASABA HOBLI
MYSURU-570 026
...PETITIONER
(BY SRI. RAJASHEKAR S., ADVOCATE)
AND:
SHRI TARALABALU JAGADGURU BRUHANMUTT
BY ITS SOLE TRUSTEE
DR SHIVAMURTHY SHIVACHARI
Digitally MAHASWAMY SIRIGERE
signed by CHITRADURGA TALUK
MEGHA
MOHAN CHITRADURGA DISTRICT-577 541
...RESPONDENT
Location:
(BY SRI. SANDEEP S. PATIL, ADVOCATE)
HIGH COURT
OF
KARNATAKA THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE ORDER
PASSED BY THE LEARNED IV ADDITIONAL SENIOR CIVIL JUDGE AND
JMFC, MYSURU IN MA.NO.93/2021 DATED: 21.09.2022 VIDE
ANNEXURE-M.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC:27735
WP No. 23406 of 2022
ORDER
A memo is filed stating that the main suit itself is dismissed as withdrawn by order dated 15.02.2024 and nothing remains to be adjudicated in this writ petition.
Memo is taken on record.
Accordingly, the writ petition is dismissed as infructuous.
All I.As., in the writ petition shall stand closed.
SD/-
JUDGE MEG List No.: 1 Sl No.: 38