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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(iv) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(iv)[ The proceedings of each meeting of the Board shall be sent to the Members for their comments, if any.] [Inserted vide Notification No. G.S.R. 44/C.A.6/74/S.64/86, the 30th May 1986.]