Section 13 in Himachal Pradesh Food Security Rules, 2019
13. Monthly Report.
- A monthly report on complaints received and disposed off by the District Grievance Redressal Officer shall be sent by the District Grievance Redressal Officer to State Government by 15th day of the succeeding month. State Government shall send a monthly consolidated report for the State as a whole to the Ministry of Consumer Affairs, Food and Public Distribution, Government of India, by the end of the succeeding month.Chapter-V State Food Commission
