Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 28 in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 28. Over-riding effect. - Notwithstanding anything contained in any law or rule for the time being in force, the provisions of this Scheme shall have over-riding effect.
