Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 240 in Police Regulations, Bengal , 1943

240. Custody of weapons deposited in the malkhana. [§ 12, Act V, 1861].

- The rules for the custody of weapons deposited at police-stations will be found in Appendix XIV.