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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(f) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(f)the procedure for authentication of the Aadhaar number under section 8;
(fa)[ the alternate and viable means of identification of individual under the proviso to clause (b) of sub-section (2) of section 8; [Inserted by Act No. 14 of 2019, dated 23.7.2019.]
(fb)the manner of obtaining consent under clause (a) of sub-section (2), the manner of providing information to the individual undergoing offline verification under sub-section (3), and the obligations of offline verification-seeking entities under clause (c) of sub-section (4) of section 8A;]