Section 2(30) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(30)“Market” includes any place, by whatever name called, where persons assemble for the sale of meat, fish, fruit, vegetables, livestock, or any other article of food of a perishable nature, or any other article for which there is a collection of shops or warehouses or stalls, declared and licensed by the Corporation as a market;
