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Himachal Pradesh High Court

Dr. Kishori Lal Negi vs . State Of H.P. & Ors. on 28 March, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Dr. Kishori Lal Negi vs. State of H.P. & Ors.

CWP No. 6670 of 2021.

.

28.03.2022 Present: Mr. Virender Negi, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Arvind Sharma, Advocate, for respondent No.5.

granted to Learned counsel for the petitioner prays for and is three weeks' time to amend the petition. List on 18.04.2022.



                                                (Tarlok Singh Chauhan)
                                                         Judge



                                                    (Sandeep Sharma)
            28th March, 2022                             Judge




           (krt)






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