Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 2 in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"Appendix" means the Appendix appended to these rules;
(b)"Board" means the Gujarat Subordinate Services Selection Board, Gandhinagar;
(c)"examination" means the Special Competitive Examination held by the Board under these rules for promotion to the post of Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III;
(d)"Paper" means the paper specified in the Appendix I.