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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Jyoti Sharma on 27 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 15998 of 2023 (THE STATE OF MADHYA PRADESH Vs JYOTI SHARMA AND OTHERS) Dated : 27-02-2024 Shri S.K. Kashyap - Government Advocate for the appellant - State.

Record of the trial Court be requisitioned. List thereafter.



                             (SUJOY PAUL)                                                    (VIVEK JAIN)
                                JUDGE                                                           JUDGE

                          Prar




Signature Not Verified
Signed by: PRARTHANA
SURYAVANSHI
Signing time: 2/28/2024
10:45:13 AM