Madhya Pradesh High Court
The State Of Madhya Pradesh vs Jyoti Sharma on 27 February, 2024
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 15998 of 2023 (THE STATE OF MADHYA PRADESH Vs JYOTI SHARMA AND OTHERS) Dated : 27-02-2024 Shri S.K. Kashyap - Government Advocate for the appellant - State.
Record of the trial Court be requisitioned. List thereafter.
(SUJOY PAUL) (VIVEK JAIN)
JUDGE JUDGE
Prar
Signature Not Verified
Signed by: PRARTHANA
SURYAVANSHI
Signing time: 2/28/2024
10:45:13 AM