Section 80(2)(y) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(y) in The M.P. Vanijyik Kar Adhiniyam, 1994

(y)

(i)the duties and powers to officers appointed for the purpose of enforcing the provisions of this Act; and

(ii)generally regulating the procedure to be followed and the form to be adopted in the proceedings under this Act;