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State of Punjab - Section

Section 39 in Punjab Excise Bonded Warehouse Rules, 1957

39.

Reduction or blending of plaint spirit is permitted in the store vats provided the operations are done in the presence of the officer-in-charge and under his supervision. Water used in the process should be pure and the licensee must comply with the directions of the Deputy Excise and Taxation Commissioner regarding the supply of water.