Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Jammu-Kashmir - Section

Section 2 in The Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988

2. Act to over-ride other laws.

- This Act shall have effect, not withstanding anything to the contrary contained in any law or in any scheme of management, decree, custom, usage or instrument.