Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(1)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)be responsible for periodic updating of minerals resources, maintenance of bore cores or samples and bore hole logs;