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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(c) in Powerloom Registration Funds Rules, 1992

(c)
(i)the Board is empowered to appoint the staff of the Board whose total emoluments exceed Rs. 2,000 per mensem on such terms and conditions as may be decided by the Board,
(ii)The Member-Secretary and Treasurer of the Board shall appoint the staff, other than those mentioned in sub-clause (i) of this clause on such terms and conditions as may be decided by him;