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Bombay High Court

Hemant Kashinath Gavali vs State Of Maharashtra Through ... on 13 April, 2023

Bench: G.S. Patel, Neela Kedar

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          WRIT PETITION STAMP NO. 7768 OF 2023

 Hemant Kashinath Gavali                                ....PETITIONER
            V/S
 State Of Maharashtra Through Prinicipal              ....RESPONDENT

Secretary CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 13th April, 2023 P.C. :

Due to paucity of time, stand over to 19/06/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/04/2023 ::: Downloaded on - 16/06/2023 00:16:11 :::