Bombay High Court
Hemant Kashinath Gavali vs State Of Maharashtra Through ... on 13 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 7768 OF 2023
Hemant Kashinath Gavali ....PETITIONER
V/S
State Of Maharashtra Through Prinicipal ....RESPONDENT
Secretary CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 13th April, 2023 P.C. :
Due to paucity of time, stand over to 19/06/2023. Interim order, if any, to continue till then.
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