Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Karnataka - Subsection Section 97(2) in Karnataka Education Act, 1983 (2)Every such notice of resignation shall,-(a)conform to the terms and conditions of service governing such employee; and(b)be in the prescribed form attested by an officer duly authorised in this behalf by the State Government.
