Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(v) in The Centre for Environmental Planning and Technology University Act, 2005

(v)to develop physical facilities and services in terms of buildings, equipment, materials and support systems for effective teaching of courses and programmes, and for conduct of research and all other related activities;