Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Chattisgarh - Subsection Section 50(5) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994 (5)No person in the Polling Station shall note down the serial number of the ballat paper issued to a particular voter.
