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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(4)(i) in The Gas Cylinders Rules, 2004

(i)a letter signed by the holder of the license indicating the full name and postal address of the person to whom he wishes to transfer the license and give complete possession of the licensed premises;