Section 13(1)(a) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

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Union of India - Subsection

Section 13(1)(a) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

(a)he shall be given, within one month,—

(i)a photo identity card, containing, inter alia, details of all members of his family dependent on him, and

(ii)such initial, one time, cash assistance, as may be prescribed;