Section 68(2)(vii) in The Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013

[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

(vii)the qualifications of the Chairperson and members, and the tenure for which they may be appointed under sub-section (3) of section 30;

Legal Document View