Madhya Pradesh High Court
Ramzan Khan vs Smt. Aashmeen Bano on 8 December, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 4481 of 2022 (RAMZAN KHAN Vs SMT. AASHMEEN BANO AND OTHERS) Dated : 08-12-2022 Shri Kabir Qureshi - Advocate for the petitioner.
Learned counsel for the petitioner seeks for and is granted a week's time to cure the default as pointed out by the Registry.
List this case after a week.
(SUNITA YADAV) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 09-12-2022 11:10:29 AM