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Madhya Pradesh High Court

Ramzan Khan vs Smt. Aashmeen Bano on 8 December, 2022

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 4481 of 2022 (RAMZAN KHAN Vs SMT. AASHMEEN BANO AND OTHERS) Dated : 08-12-2022 Shri Kabir Qureshi - Advocate for the petitioner.

Learned counsel for the petitioner seeks for and is granted a week's time to cure the default as pointed out by the Registry.

List this case after a week.

(SUNITA YADAV) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 09-12-2022 11:10:29 AM