Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tripura - Subsection Section 3(4) in The Tripura Courts Stenographers' Service Rules, 1983 (4)The posts in the Higher Selection Grade and the Selection Grade shall be gazetted posts and those in the Senior Grade and Junior Grade shall be non-gazetted posts.
