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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(3) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(3)The Inspecting Officer in case of other than Authorized Officer shall also submit a report of inspection made by him and send a copy of notice to the Authorized Officer.