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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(2) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(2)
(a)the posts of Professors and Associate Professors shall be filled by promotion from the lower cadres; or
(b)by deputation; or
(c)by direct recruitment at all India level.