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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(d) in Rules of Determination of Origin of Goods under the Preferential Trading Agreement between the Republic of India and the Republic of Chile Rules, 2007

(d)products from animals as in (c) [above] [Animals referred to in paragraph (c), (d) and (e) covers all animal life, including mammals, birds, fish,crustaceans, molluscs and reptiles].