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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(2)(c) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(c)permit him to cast his vote in the same manner as for an elector entitled to vote at that polling station.