Punjab-Haryana High Court
National Insurance Co. Ltd. Through Its ... vs Khajani Devi Wife Of Sh. Gulam Mohammad ... on 13 February, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.2775 of 1998
Date of Decision.13.02.2013
National Insurance Co. Ltd. through its duly constituted attorney
regional office, Sector 35-B, Chandigarh .....Appellant
Versus
Khajani Devi wife of Sh. Gulam Mohammad and others .......Respondents
Present: Mr. Inderjit Sharma, Advocate
for the appellant.
Mr. Mani Ram Verma, Advocate
for the respondents.
CORAM:HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the
judgment ? No
2. To be referred to the Reporters or not ? No
3. Whether the judgment should be reported in the Digest? No
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K. KANNAN J.(ORAL)
For detailed order, see order passed in FAO No.2772 of 1998 of even date.
(K. KANNAN) JUDGE February 13, 2013 Pankaj*