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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(k) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(k)in particular and without prejudice to the generality of the term the "electricity service" means supply, billing metering and maintenance of electrical energy to the consumer and all other attendant sub-services etc.;