Kerala High Court
M/S Adgear Media Private Limited vs M/S Malayala Manorama Co.Ltd on 25 January, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Thursday, the 25th day of January 2024 / 5th Magha, 1945
CRL.MC NO. 771 OF 2024
ST 57/2021 OF JUDICIAL MAGISTRATE OF FIRST CLASS -II(MOBILE), KOTTAYAM
PETITIONER(S)/FIRST ACCUSED:
1. M/S ADGEAR MEDIA PRIVATE LIMITED, 6E, GEE GEE EMERALD 6TH
FLOOR,NO.151, VILLAGE ROAD, NUGAMBAKKAM, CHENNAI, REPRESENTED BY
CHAIRMAN AND MANAGING DIRECTOR, S.KRISHNAN, S/O K.SUBRAMANIAM,
PIN-600034
2. S. KRISHNAN, AGED 57 YEARS, CHAIRMAN AND MANAGING DIRECTOR, M/S
ADGEAR MEDIA PRIVATE LIMITED, 6E, GEE GEE EMERALD 6TH FLOOR, NO.151,
VILLAGE ROAD, NUGAMBAKKAM, CHENNAI, PIN-600034
RESPONDENTS/COMPLAINANT:
1. M/S MALAYALA MANORAMA CO.LTD., K.K ROAD,PB NO.26,
KOTTAYAM-686001, REPRESENTED BY ITS AUTHORIZED OFFICER, MR. THOMAS
JOSEPH, AGED 49, S/O LATE JOSEPH RESIDING AT OZHUKAYIL, KONGANDOOR,
AYARKUNNAM P.O,KOTTAYAM, PIN-686564
2. S. NAGARAJAN, DIRECTOR, M/S ADGEAR MEDIA PRIVATE LIMITED, 6E, GEE
GEE EMERALD 6TH FLOOR,NO.151, VILLAGE ROAD, NUGAMBAKKAM, CHENNAI,
PIN-600034
This Criminal Misc. case coming on for orders, upon persuing the
petition and upon hearing the arguments of M/S. B.G.HARINDRANATH, AMITH
KRISHNAN H., SAIRA PUTHIYAPARAMPATH & P.DEVIKRISHNA, Advocates for the
petitioners, the court passed the following:
BECHU KURIAN THOMAS, J.
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Crl.M.C.No.771 of 2024
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Dated this the 25th day of January, 2024
ORDER
Avoid.
Post on 29.01.2024.
BECHU KURIAN THOMAS, JUDGE RKM