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Allahabad High Court

M/S. Aska Merchant And Others vs State Of U.P. Thru' Principle Secy. ... on 10 August, 2010

Bench: Ashok Bhushan, Virendra Kumar Dixit

Court No. - 35

Case :- WRIT - C No. - 11868 of 2004

Petitioner :- M/S. Aska Merchant And Others

Respondent :- State Of U.P. Thru' Principle Secy. Institutional Finance
Petitioner Counsel :- S.D. Singh

Respondent Counsel :- C.S.C.,C.P. Mishra

Hon'ble Ashok Bhushan J.

 

Hon'ble Virendra Kumar Dixit J. Sri Nripendra Mishra prays for and is allowed two weeks further time to file counter affidavit.

List thereafter.

Order Date :- 10.8.2010 Rakesh