Allahabad High Court
M/S. Aska Merchant And Others vs State Of U.P. Thru' Principle Secy. ... on 10 August, 2010
Bench: Ashok Bhushan, Virendra Kumar Dixit
Court No. - 35 Case :- WRIT - C No. - 11868 of 2004 Petitioner :- M/S. Aska Merchant And Others Respondent :- State Of U.P. Thru' Principle Secy. Institutional Finance Petitioner Counsel :- S.D. Singh Respondent Counsel :- C.S.C.,C.P. Mishra Hon'ble Ashok Bhushan J.
Hon'ble Virendra Kumar Dixit J. Sri Nripendra Mishra prays for and is allowed two weeks further time to file counter affidavit.
List thereafter.
Order Date :- 10.8.2010 Rakesh