[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 430 in Rajasthan Land Revenue (Land Records) Rules, 1957
430. Proposal for Alterations.
- Proposal shall lie submitted for the order of the Board of Revenue and when the district is under settlement it shall be submitted through Settlement Commissioner in the form given below accompanied by map showing the limits of present and proposed patwar circle and a letter explaining the reasons that render the change desirable.Statement showing the present and proposed formation of Patwari circles in the district.............. Tehsil...........| S. No. | Name of Tehsil | Details of present circles | ||||||||||
| No. of Patwari Circles | No. of Patwari | No. of Inspectors | No. of villages | Total area in acres | Total cultivated area in acres | Land Revenue | No. of Khatas | No. of Khasra | No. of Khewats | No. of Patwar Circles | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 |
| No. of Patwaris | No. of Inspectors | No. of villages | Total area in acres | Total cultivated area in acres | Land revenue | No. of Khatas | No. of Khasra | No. of Khewats | Remarks |
| 14 | 15 | 16 | 17 | 18 | 19 | 20 | 21 | 22 | 23 |