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State of Uttar Pradesh - Section

Section 230 in Rules under the United Provinces Excise Act, 1910

230. Payment to be made according to graded list.

- Payment to all officers shall be made according to the graded list of each class of officer within the charge to be maintained in the office of the Assistant Excise Commissioner, The Excise Commissioner will notify to the Assistant Excise Commissioner the promotion of any Excise Inspector or clerk in the time-scale, and the grade, promotion of each class of officer within the charge. The annual increment of Excise constables is granted by the Assistant Excise Commissioner of the charge.