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[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 36 in The Court-fees Act, 1870

36. Saving of fees to certain officers of High Courts

Nothing in Chapters II and V of this Act applies to the Commission payable to the Accountant-General of the High Court at Fort William, or to the fees which any officer of a High Court is allowed to receive in addition to a fixed salary.