Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343] [Entire Act] Union of India - Subsection Section 343(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)On confirmation, Direct Entry Sub-Lieutenants shall be given one year's additional ante-dated seniority for holding a First Mate's Certificate.
