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[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2) in The Oil Mines Regulations, 2017

(2)Every person in charge of a machinery, apparatus or appliance shall before commencing work ensure that it is in proper working order and if he observes any defect therein, he shall immediately report the fact to the installation manager or other competent person.