Supreme Court - Daily Orders
Partha Das vs The State Of Tripura on 7 February, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
1
ITEM NO.34 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41329/2019
(Arising out of impugned final judgment and orders dated 03-10-2019
in WP(C) No. 946/2018 03-10-2019 in WP(C) No. 994/2018 03-10-2019
in WP(C) No. 998/2018 03-10-2019 in WP(C) No. 1032/2018 03-10-2019
in WP(C) No. 965/2018 03-10-2019 in WP(C) No. 1033/2018 03-10-2019
in WP(C) No. 952/2018 03-10-2019 in WP(C) No. 62/2019 03-10-2019 in
WP(C) No. 956/2018 03-10-2019 in WP(C) No. 1036/2018 03-10-2019 in
WP(C) No. 970/2018 03-10-2019 in WP(C) No. 1035/2018 03-10-2019 in
WP(C) No. 974/2018 03-10-2019 in WP(C) No. 1010/2018 03-10-2019 in
WP(C) No. 955/2018 03-10-2019 in WP(C) No. 966/2018 03-10-2019 in
WP(C) No. 975/2018 03-10-2019 in WP(C) No. 963/2018 03-10-2019 in
WP(C) No. 1005/2018 03-10-2019 in WP(C) No. 999/2018 03-10-2019 in
WP(C) No. 1014/2018 03-10-2019 in WP(C) No. 996/2018 03-10-2019 in
WP(C) No. 1018/2018 03-10-2019 in WP(C) No. 102/2019 03-10-2019 in
WP(C) No. 09/2019 03-10-2019 in WP(C) No. 1220/2018 03-10-2019 in
WP(C) No. 1213/2018 03-10-2019 in WP(C) No. 405/2019 03-10-2019 in
WP(C) No. 1181/2018 03-10-2019 in WP(C) No. 1210/2018 03-10-2019 in
WP(C) No. 1182/2018 03-10-2019 in WP(C) No. 1178/2018 03-10-2019 in
WP(C) No. 1256/2018 03-10-2019 in WP(C) No. 1219/2018 03-10-2019 in
WP(C) No. 1221/2018 03-10-2019 in WP(C) No. 452/2019 03-10-2019 in
WP(C) No. 1180/2018 03-10-2019 in WP(C) No. 407/2019 03-10-2019 in
WP(C) No. 451/2019 03-10-2019 in WP(C) No. 406/2019 03-10-2019 in
WP(C) No. 1183/2018 passed by the High Court Of Tripura At
Agarthala)
PARTHA DAS & ORS. Petitioner(s)
VERSUS
THE STATE OF TRIPURA & ORS. Respondent(s)
WITH
Diary No(s). 1064/2020 (XIV)
(IA No. 10465/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9768-9769/2020 (XIV)
SLP(C) No. 14826/2020 (XIV)
(FOR ADMISSION and I.R. and IA No.126364/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.126365/2020-EXEMPTION FROM
Signature Not Verified
FILING AFFIDAVIT and IA No.126362/2020-PERMISSION TO FILE
Digitally signed by
NIRMALA NEGI
Date: 2023.02.10
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
15:56:39 IST
Reason:
SLP(C) No. 11238/2020 (XIV)
(FOR ADMISSION and I.R. and IA No.94506/2020-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
2
SLP(C) No. 61/2022 (XIV)
SLP(C) No. 21092/2021 (XIV)
Date : 07-02-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For the Parties Mr. Danish Zubair Khan, AOR
Dr. Lokendra Malik, Adv.
Mr. Anish Kumar Gupta, AOR
Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Sai Shashank, Adv.
Mr. Kundan Kumar Mishra, AOR
Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Abhishek Sarkar, Adv.
Mr. Mani Bhushan Sinha, Adv.
Mr. Pranab Prakash, AOR
Mr. Raghenth Basant, Adv.
Mr. P. V. Dinesh, AOR
Mr. Bineesh K, Adv.
Ms. Roopali Lakhotia, Adv.
Mr. Ajay Krishna, Adv.
Mr. Rahul Raj Mishra, Adv.
Mr. Raghenth Basant, Adv.
Mr. P. V. Dinesh, AOR
Mr. Bineesh K, Adv.
Ms. Roopali Lakhotia, Adv.
Mr. Ajay Krishna, Adv.
Mr. Rahul Raj Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 06.02.2023 circulated by Mr.Shuvodeep Roy, learned counsel for the 3 petitioner(s)/respondent(s) seeking adjournment, list after three weeks.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR