Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Partha Das vs The State Of Tripura on 7 February, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

                                           1

     ITEM NO.34                   COURT NO.11                 SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41329/2019

     (Arising out of impugned final judgment and orders dated 03-10-2019
     in WP(C) No. 946/2018 03-10-2019 in WP(C) No. 994/2018 03-10-2019
     in WP(C) No. 998/2018 03-10-2019 in WP(C) No. 1032/2018 03-10-2019
     in WP(C) No. 965/2018 03-10-2019 in WP(C) No. 1033/2018 03-10-2019
     in WP(C) No. 952/2018 03-10-2019 in WP(C) No. 62/2019 03-10-2019 in
     WP(C) No. 956/2018 03-10-2019 in WP(C) No. 1036/2018 03-10-2019 in
     WP(C) No. 970/2018 03-10-2019 in WP(C) No. 1035/2018 03-10-2019 in
     WP(C) No. 974/2018 03-10-2019 in WP(C) No. 1010/2018 03-10-2019 in
     WP(C) No. 955/2018 03-10-2019 in WP(C) No. 966/2018 03-10-2019 in
     WP(C) No. 975/2018 03-10-2019 in WP(C) No. 963/2018 03-10-2019 in
     WP(C) No. 1005/2018 03-10-2019 in WP(C) No. 999/2018 03-10-2019 in
     WP(C) No. 1014/2018 03-10-2019 in WP(C) No. 996/2018 03-10-2019 in
     WP(C) No. 1018/2018 03-10-2019 in WP(C) No. 102/2019 03-10-2019 in
     WP(C) No. 09/2019 03-10-2019 in WP(C) No. 1220/2018 03-10-2019 in
     WP(C) No. 1213/2018 03-10-2019 in WP(C) No. 405/2019 03-10-2019 in
     WP(C) No. 1181/2018 03-10-2019 in WP(C) No. 1210/2018 03-10-2019 in
     WP(C) No. 1182/2018 03-10-2019 in WP(C) No. 1178/2018 03-10-2019 in
     WP(C) No. 1256/2018 03-10-2019 in WP(C) No. 1219/2018 03-10-2019 in
     WP(C) No. 1221/2018 03-10-2019 in WP(C) No. 452/2019 03-10-2019 in
     WP(C) No. 1180/2018 03-10-2019 in WP(C) No. 407/2019 03-10-2019 in
     WP(C) No. 451/2019 03-10-2019 in WP(C) No. 406/2019 03-10-2019 in
     WP(C) No. 1183/2018 passed by the High Court Of Tripura At
     Agarthala)

     PARTHA DAS & ORS.                                        Petitioner(s)

                                          VERSUS
     THE STATE OF TRIPURA & ORS.                              Respondent(s)

     WITH

     Diary No(s). 1064/2020 (XIV)
     (IA No. 10465/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

         SLP(C) No. 9768-9769/2020 (XIV)

      SLP(C) No. 14826/2020 (XIV)
     (FOR ADMISSION and I.R. and IA No.126364/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.126365/2020-EXEMPTION FROM
Signature Not Verified


     FILING AFFIDAVIT and IA No.126362/2020-PERMISSION TO FILE
Digitally signed by
NIRMALA NEGI
Date: 2023.02.10

     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
15:56:39 IST
Reason:




      SLP(C) No. 11238/2020 (XIV)
     (FOR ADMISSION and I.R. and IA No.94506/2020-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
                                       2


 SLP(C) No. 61/2022 (XIV)

 SLP(C) No. 21092/2021 (XIV)

Date : 07-02-2023 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ANIRUDDHA BOSE
          HON'BLE MR. JUSTICE SUDHANSHU DHULIA


For the Parties         Mr. Danish Zubair Khan, AOR
                        Dr. Lokendra Malik, Adv.

                       Mr. Anish Kumar Gupta, AOR

                       Mr. Shuvodeep Roy, AOR
                       Mr. Kabir Shankar Bose, Adv.
                       Mr. Deepayan Dutta, Adv.
                       Mr. Sai Shashank, Adv.

                       Mr. Kundan Kumar Mishra, AOR

                       Mr. Shuvodeep Roy, AOR
                       Mr. Kabir Shankar Bose, Adv.

                       Mr. Abhishek Sarkar, Adv.
                       Mr. Mani Bhushan Sinha, Adv.
                       Mr. Pranab Prakash, AOR

                       Mr. Raghenth Basant, Adv.
                       Mr. P. V. Dinesh, AOR
                       Mr. Bineesh K, Adv.
                       Ms. Roopali Lakhotia, Adv.
                       Mr. Ajay Krishna, Adv.
                       Mr. Rahul Raj Mishra, Adv.

                       Mr. Raghenth Basant, Adv.
                       Mr. P. V. Dinesh, AOR
                       Mr. Bineesh K, Adv.
                       Ms. Roopali Lakhotia, Adv.
                       Mr. Ajay Krishna, Adv.
                       Mr. Rahul Raj Mishra, Adv.


           UPON hearing the counsel the Court made the following
                              O R D E R

In view of the letter dated 06.02.2023 circulated by Mr.Shuvodeep Roy, learned counsel for the 3 petitioner(s)/respondent(s) seeking adjournment, list after three weeks.

(NIRMALA NEGI)                                (VIDYA NEGI)
COURT MASTER (SH)                          ASSISTANT REGISTRAR