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State of Odisha - Section

Section 25 in The Orissa Boilers Rules, 1970

25. Entry of transferred boilers in register.

- On receipt of the memorandum of inspection book, the Deputy Chief Inspector or Chief Inspector shall enter the boiler number in Part II of his register and shall instruct the Inspector of the area in which the boiler is situated to enter it similarly in his register. The registration book and the memorandum of inspection book shall be kept in the office of the Deputy Chief Inspector or the Chief Inspector.