Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] Union of India - Subsection Section 28A(1) in The Consumer Protection Act, 1986 (1)All notices, required by this Act to be served, shall be served in the manner hereinafter mentioned in sub-section (2).
