Section 84 in The Delhi Municipal Corporation Act, 1957
84. Conduct of business at meetings of Standing and other committees.
- The [A Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)] may make regulations for the procedure and the conduct of business at meetings, of the Standing Committee and all other committees except ad hoc committees which shall regulate their own procedure.Minutes and reports of proceedings
