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State of Haryana - Section

Section 21 in Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999

21. Office of SE - Metering and Protection, Delhi and the following subordinate offices:

(a)Office of Xen - Metering and Protection, Kurukshetra
(b)Office of Xen - Metering and Protection, Yamunanagar
(c)Office of Xen - Metering and Protection, Rohtak
(d)Metering and Testing Lab, Dhulkote
(e)Metering and Testing Lab, Yamunanagar
(f)Metering and Testing Lab, Karnal
(g)Metering and Testing Lab, Rohtak
(h)Metering and Testing Lab, Kaithal