Section 30 in Sikkim Shops and Commercial Establishments Act, 1983
30.
The employer shall furnish every employee in a theatre, or other place of public amusement or entertainment with an identity card which shall be kept by the employee when on duty and shall be produced on demand by an Inspector; such card shall contain the following and such other particulars as may be prescribed, namely;(a)the name of the employee;(b)the name, if any, and the postal address of the theatre and public place of amusement or entertainment;(c)the name and age of the employer;(d)the hours of work, interval for rest. if any, and the holidays of the employee;(e)passport size photograph of the employee;(f)the signature with date of the employer;(g)the signature or thumb impression of the employee.
