Delhi High Court - Orders
Central Public Information Officer, ... vs Shri Subhash Chandra Agrawal on 8 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7604/2017 and CM APPL. 31377/2017
CENTRAL PUBLIC INFORMATION OFFICER, MINISTRY OF
DEFENCE ..... Petitioner
Through: Mr. Kirtiman Singh CGSC with Mr.
Waise Ali Noor, Mr Madhav Bajaj,
Mr Yash Upadhyay, Ms. Shreya
Vedantika Mehra, Advocates. (M-
9871160559)
versus
SHRI SUBHASH CHANDRA AGRAWAL ..... Respondent
Through: Mr. Aditya Agarwal, Mr. Sandeep
Dash, Advocates. (M- 8899684848)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.02.2023
1. This hearing has been done through hybrid mode.
2. Last and final opportunity is granted to file the rejoinder within a period of 8 weeks, failing which, the right to file the rejoinder shall automatically stand closed.
3. List on 21st August, 2023.
PRATHIBA M. SINGH, J.
FEBRUARY 8, 2023 Rahul/RP Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:09.02.2023 18:35:34