Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Arunachal Pradesh - Subsection Section 16(3) in Arunachal Pradesh Panchayat Raj Act, 1997 (3)Not less than one-third of the total number of offices of Chairperson of Gram Panchayats shall be reserved for women in different Gram Panchayats.
