Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 293] [Entire Act] Union of India - Subsection Section 293(2) in The Merchant Shipping Act, 1958 (2)The provisions of section 215 shall apply to the radio log kept under this section as if it were an official log.
