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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Bengal Presidency - Subsection

Section 31(1)(e) in Calcutta Port Act, 1890

(e)for determining the conditions under which such 1[employees] or any or them shall, on retirement, receive pensions, gratuities or compassionate allowances, and the amount of such pensions, gratuities or compassionate allowances; 2[and]