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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(g) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(g)any student of Pt. B.D. Sharma PGIMS who immediately prior to the appointed day was studying for any examination of the Maharshi Dayanand University, Rohtak, shall continue his academic year as a student of the then university and be permitted to complete his courses in preparation thereof and be admitted to the examination;