Customs, Excise and Gold Tribunal - Bangalore
M/S. Shine Star Oxide Paints Pvt. Ltd. vs Commissioner Of Cental Excise Calicut on 2 February, 2001
ORDER
Shri G.A. Brahma Deva
1. This matter is posted for reporting compliance. None appeared on behalf of the appellants. The appeal is dismissed for non-compliance in terms of Section 35(F)of the Act. Dismissed accordingly.